LAWS(MAD)-2012-5-17

LALITHAMMAL Vs. RAJALAKSHMI

Decided On May 16, 2012
LALITHAMMAL Appellant
V/S
RAJALAKSHMI Respondents

JUDGEMENT

(1.) S.A.No.131 of 1993:

(2.) The Plaint Facts in O.S.No.692 of 1986 filed by the Respondents/Plaintiffs:

(3.) The Written Statement Pleas of the Appellant/Defendant: