EXECUTIVE OFFICER, VEERAPPUR SRI KANNIMARAMMAN VAHAYARA Vs. PONNALAGESAN

Referred Judgements :-

DIVISION BENCH OF THIS COURT IN NAGARAJANV. COMMISSIONER H.R. AND C.E. [REFERRED TO]
COMMISSIONER OF H.R. AND C.E. V. K. JOTHIRAMALINGAM [REFERRED TO]
G.VENKATESAN V. THE COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS,CHENNAI [REFERRED TO]
SANKARANARAYANA PILLAI VS. RAMASWAMI PILLAI [REFERRED TO]
M P ANANDAM PILLAI VS. STATE [REFERRED TO]
N SIVASUBRAMANIAN VS. GOVERNMENT OF TAMIL NADU REP [REFERRED TO]