LAWS(MAD)-2012-1-278

S THIRUPPATHI Vs. STATE

Decided On January 20, 2012
S. THIRUPPATHI Appellant
V/S
STATE, REPRESENTED BY INSPECTOR OF POLICE, MAYANUR POLICE STATION, KARUR DISTRICT Respondents

JUDGEMENT

(1.) APPELLANT

(2.) CONVICTION AND SENTENCE

(3.) PROSECUTION VERSION