VENKATESAN Vs. KUTTIAPPA GOUNDER

Referred Judgements :-

E.ELUMALAI CHETTY V. NAINA MUDALI AND OTHERS [REFERRED TO]
MUNICIPAL BOARD OF AGRA AND ANOTHER V. SUDARSHAN DAS SHASTRI [REFERRED TO]
PATNA MUNICIPALITY V. DWARKA PRASAD [REFERRED TO]
MISTRY ALI MOHD. ABDULLAH AND OTHERS V. KHAWAJA ABDUL QADUS AND OTHERS [REFERRED TO]
MUNICIPAL BOARD MANGLAUR VS. MAHADEOJI MAHARAJ [REFERRED TO]
THIMMAIAH VS. SHABIRA [REFERRED TO]
PEDDA SEETHARAMAPPA VS. PEDDA APPAIAH [REFERRED TO]
VASUDEVA KURUP VS. AMMINI AMMA [REFERRED TO]
GANAPATHI MUDALIAR VS. PONNUSWAMI KOUNDAR [REFERRED TO]
DAMODARA NAIDU VS. THIRUPURASUNDARI AMMAL [REFERRED TO]
K SUDARSAN VS. COMMISSIONERCORPORATION OF MADRAS [REFERRED TO]
BHARATHAMATHA DESIYA SANGAM VS. ROJA SUNDARAM [REFERRED TO]
IBRAHIMKUTTY KOYAKUTTY VS. ABDUL RAHUMANKUNJU IBRAHIMKUTTY [REFERRED TO]
DISTRICT BOARD OF MANBHUM VS. BENGAL NAGPUR RAILWAY CO [REFERRED TO]
MANEKLAL HARILAL VS. MANEKLAL GORDHAN [REFERRED TO]
MUNICIPAL COMMITTEE VS. MOHAMMAD IBRAHIM [REFERRED TO]