S.SARAVANAN Vs. MULLAIKODI

JUDGEMENT

(1.) THIS Civil Revision Petition has been filed to get set aside the order dated 03.09.2012 passed in I.A.No.78 of 2012 in H.M.O.P.No.147 of 2011, by the Subordinate Court, Pudukottai.

(2.) HEARD both sides.

(3.) BEING aggrieved by and dissatisfied with the order of the lower Court, this Civil Revision Petition has been focussed by the revision petitioner.