SANTHAKUMAR Vs. KUMARESAN, THE REGIONAL TRANSPORT OFFICER, COIMBATORE SOUTH, AND THE INSPECTOR OF POLICE (L&O) K.G. CHAVADI POLICE STATION MADHUKKARAI COIMBATORE.

JUDGEMENT

(1.) SEEKING early disposal of I.A. No. 882 of 2011 in O.S. No. 560 of 2011 on the file of the First Additional District Munsif of Coimbatore, this civil revision petition is focussed. The parties are referred to hereunder according to their litigative status and ranking before the lower Court.

(2.) HEARD the learned counsel for the petitioner.