LAWS(MAD)-2012-11-431

TOWER VISION INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), VALLUVARKOTTAM ASSESSMENT CIRCLE

Decided On November 28, 2012
Tower Vision India Private Limited Appellant
V/S
The Assistant Commissioner (Ct), Valluvarkottam Assessment Circle Respondents

JUDGEMENT

(1.) WRIT Petition No. 29723 of 2012 is filed praying to issue a Writ of Certiorari, calling for the records comprised in impugned notice in TIN 33341503162/2008 -09 dated 10.09.2012 on the file of the respondent and quash the same. Writ Petition No. 29724 of 2012 is filed praying to issue a Writ of Certiorari, calling for the records comprised in impugned notice in TIN 33341503162/2009 -10 dated 10.09.2012 on the file of the respondent and quash the same.

(2.) WRIT Petition No. 29725 of 2012 is filed praying to issue a Writ of Certiorari, calling for the records comprised in impugned notice in TIN 33341503162/2010 -11 dated 10.09.2012 on the file of the respondent and quash the same.

(3.) WRIT Petition No. 29727 of 2012 is filed praying to issue a Writ of Certiorari, calling for the records comprised in impugned notice in CST. 870835/2009 -10 dated 10.09.2012 on the file of the respondent and quash the same.