LAWS(MAD)-2012-6-436

B NAGESWARA RAO Vs. P A LAKSHMINARAYANAN

Decided On June 21, 2012
B Nageswara Rao Appellant
V/S
P A Lakshminarayanan Respondents

JUDGEMENT

(1.) The plaint averments are as follows:

(2.) Averments contained in the written statement are as follows:

(3.) In the light of the pleadings, the following issues and one additional issue have been framed:-