L SRINIVASAN Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT

JUDGEMENT

(1.) MR.V.Jaya Prakash Narayanan, learned Additional Government Pleader, takes notice for the respondents.

(2.) THIS Writ Petition has been filed for the issuance of a Writ of Mandamus, to direct the 2nd respondent to deliver the lorry bearing Registration No. TN 21 J 9041., seized by the second respondent, on 11.01.2012, to the petitioner.