(1.) Animadverting upon the order dated 16.7.2009 passed by the I Additional Subordinate Judge, Erode, in I.A.No.846 of 2008 in A.S.No.94 of 2006, this civil revision petition is focussed. 2294 T.C. Dharmalingam v. S. Chinnasamy (Madras)
(2.) Heard both sides.
(3.) A thumbnail sketch of the germane facts absolutely necessary for the disposal of this revision petition would run thus: