REGENT COMPUTRONICS PVT. LTD.

K Paramasivam Appellant

V/S

G Lakshminarayanan Respondents

Referred Judgements :-

S.V. SANKARALINGA NADAR VS P.T.S. RATNASWAMI NADAR [REFERRED]
HIND CONSTRUCTION CONTRACTORS VS. STATE OF MAHARASHTRA [REFERRED]
CHAND RANI VS. KAMAL RANI [REFERRED]
K S VIDYANADAM VS. VAIRAVAN [REFERRED]
MAN KAUR VS. HARTAR SINGH SANGHA [REFERRED]
J P BUILDERS VS. A RAMADAS RAO [REFERRED]
SARADAMANI KANDAPPAN VS. S RAJALAKSHMI [REFERRED]
CITADEL FINE PHARMACEUTICALS VS. RAMANIYAM REAL ESTATES P LTD [REFERRED]

JUDGEMENT

(1.) This appeal is focussed by the plaintiff as against the judgment and decree dated 03.08.2011 passed by the learned District Judge, Karaikal in O.S.No.17 of 2009, which was filed seeking specific performance of an agreement to sell.

(2.) The parties, for convenience sake, are referred to here under according to their litigative status and ranking before the trial Court.

(3.) A r'esume of facts, absolutely necessary and germane for the disposal of this appeal would run thus:

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K PARAMASIVAM Vs. G LAKSHMINARAYANAN

Referred Judgements :-

JUDGEMENT

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