LAWS(MAD)-2012-1-189

TEEM TOOLS & DESIGNERS REPRESENTED BY ITS PROPRIETOR P S CHOKKALINGAM Vs. CHECK POST OFFICER OFFICE OF THE ASSISTANT COMMISSIONER

Decided On January 11, 2012
TEEM TOOLS AND DESIGNERS, REPRESENTED BY ITS PROPRIETOR P.S. CHOKKALINGAM Appellant
V/S
CHECK POST OFFICER, OFFICE OF THE ASSISTANT COMMISSIONER (CT) Respondents

JUDGEMENT

(1.) HEARD the learned counsel appearing for the petitioner and the learned Government Advocate for taxes, appearing on behalf of the respondents.

(2.) BY consent of both the parties, the writ petition is taken up for final disposal.