ZUBIDA BEGUM Vs. INDIAN BANK

Referred Judgements :-

NITYANANDA M. JOSHI V. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
SUSHILA DEVI V. RAMANANDAN PRASAD [REFERRED TO]
BHARAT BANK LIMITED DELHI VS. EMPLOYEES OF BHARAT BANK LTD [REFERRED TO]
TOWN MUNICIPAL COUNCIL ATHANI VS. PRESIDING OFFICER LABOUR COURTS HUBLI [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
SUSHILA DEVI VS. RAMANANDAN PRASAD [REFERRED TO]
SAKURU VS. TANAJI [REFERRED TO]
MUKRI GOPALAN VS. CHEPPILAT PUTHANPURAYIL ABOOBACKER [REFERRED TO]
P SARATHY VS. STATE BANK OF INDIA [REFERRED TO]
UNION OF INDIA VS. POPULAR CONTRUCTION CO [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CUSTOMS AND CENTRAL EXCIES VS. HONGO INDIA P LTD [REFERRED TO]
NAHAR INDUSTRIAL ENTERPRISES LTD VS. HONG KONG AND SHANGHAI BANKING CORPORATION [REFERRED TO]
STATE OF M P VS. RAKESH KOHLI [REFERRED TO]
SETH BASHIDHAR KEDIA RICE MILLS PVT LTD VS. STATE BANK OF INDIA [REFERRED TO]