(1.) THIS Civil Revision Petition has been filed under Section 115 CPC by the plaintiff in O.S.No.7703/1995 filed on the file of the First Assistant City Civil Court Judge, Chennai.
(2.) THE brief facts of the case are as follows:
(3.) HEARD the learned counsel appearing for the petitioner/plaintiff and the learned counsel appearing for the respondent/defendant. I have also gone through the documents available on record.