LAWS(MAD)-2012-9-21

M ESAKKI PANDI Vs. REVENUE DIVISIONAL OFFICER

Decided On September 03, 2012
M ESAKKI PANDI Appellant
V/S
REVENUE DIVISIONAL OFFICER Respondents

JUDGEMENT

(1.) THIS common order shall dispose of W.P.(MD)Nos. 9414, 9800, 10118, 10120, 10863, 11344 and 11774 of 2012.

(2.) W.P.(MD)No.9414 of 2012:-

(3.) W.P.(MD)No.10120 of 2012:-