(1.) THE facts pertaining to the Writ Petition are as follows :-
(2.) ALL the aforesaid orders have been challenged by the petitioner in this writ petition on the following grounds :-
(3.) COMING to Charge No.1, the Prosecution Argument was as follows :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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