(1.) ANIMADVERTING upon the judgment and decree passed by the learned Subordinate Judge, Hosur, dated 09.04.2008 in L.A.O.P.No.78 of 1997, the Government has filed this appeal.
(2.) HEARD both sides.
(3.) ULTIMATELY the Sub Court enhanced the compensation to a sum of Rs.4,77,600/- per acre.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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