H VASANTHAKUMAR Vs. T N RADHAKRISHNAN

Referred Judgements :-

BHAICHAND RATANSHI VS. LAXMISHANKER TRIBHOYAN [REFERRED TO]
OM PRAKASH VS. BHAGWAN DAS [REFERRED TO]
BISHAMBER DASS KOHLI VS. SATYA BHALLA [REFERRED TO]
M ARUL JOTHI VS. LAJJA BAL [REFERRED TO]
S R BABU VS. T K VASUDEVAN [REFERRED TO]
GOA URBAN CO OPERATIVE BANK LTD VS. NOOR MOHD SHEIKH MUSSA [REFERRED TO]
HARI RAO VS. N GOVINDACHARI [REFERRED TO]
GANGA DEVI VS. DISTT JUDGE NAINITAL [REFERRED TO]
K R MURUGESAN VS. CHAIRMAN EX SERVICEMEN WELFARE [REFERRED TO]
AMMASAI GOUNDER VS. LAKSHMIAMMAL [REFERRED TO]
A GURUSAMI VS. A JACOB [REFERRED TO]
MOOKKAN VS. A ABDUL RASHEETH DECEASED [REFERRED TO]
RASI SILKS VS. T A VENKATACHALAM [REFERRED TO]
K.A. LOGANATHA NAICKER VS. S.R. BALASUNDARAM MUDALIAR [REFERRED TO]
THE UNION OF INDIA (UOI), BY THE DIVISIONAL ENGINEER, TELEGRAPHS, FORMERLY OF THE MADRAS DIVISION NOW BIFURCATED AND IN CHARGE OF THE TIRUCHIRAPALLI DIVISION VS. V.M.P. SWAMI [REFERRED TO]