THE PERAMBUR MEAT LABOURERS ASSOCIATION, REP. BY ITS SECRETARY, S. APPANRAJ, S/O. SUBRAMANI, NO. 24/47, THIRU. VI. KA. NAGAR, 2ND STREET, PULIANTHOPE, CHENNAI 600012 Vs. THE DISTRICT COLLECTOR, SINGARAVELAR MALIGAI, RAJAJI SALAI, CHENNAI 600001,

JUDGEMENT

(1.) PRAYING for a direction to the 2nd respondent to prepare a proposal protecting and safeguarding the livelihood of the members of their association before commencing the service of the Perambur modern abattoir/slaughter house, the petitioner has filed the present writ petition. Facts of the case as put forth in the affidavit would run thus:

(2.) THE 2 nd respondent has filed a counter affidavit, stating as follows:

(3.) THE third respondent has filed a counter affidavit, stating as follows :