(1.) This application has been filed to grant an order of interim injunction restraining the 1st respondent, its men, agents, servants or assigns from in any manner infringing the applicant's copyrights viz., the VCD and DVD copyrights in the films described in the schedule to the Judge's summons, pending disposal of the suit.
(2.) A. No. 3708 of 2008
(3.) For convenience, the status of the parties in the suit is referred infra.