(1.) The Special Officer, Pollachi Co-operative Marketing Society Ltd., aggrieved by the award of the Labour Court, Coimbatore, dated November 24, 1994, made in I.D. No.415 of 1989, ordering reinstatement of the second respondent with back wages has filed Writ Petition No. 16171 of 1995 to quash the same on various grounds.
(2.) The second respondent - S. Uma Maheswari, has filed Writ Petition No. 821 of 1998 questioning the award, dated November 14, 1997, made in I.D. No. 121 of 1996 on the file of the Presiding Officer, Labour Court, Coimbatore.
(3.) Since the issue raised in both the writ petitions are interconnected, they are being disposed of by the following common order.