LAWS(MAD)-2002-7-244

YASHODA BAI, Vs. DR. LODD SURENDRADAS

Decided On July 25, 2002
YASHODA BAI, Appellant
V/S
Dr. Lodd Surendradas Respondents

JUDGEMENT

(1.) THIS suit has been filed for the issue of probate in respect of the last Will and testament executed by Lodd Balamukundas on 2.3.1975.

(2.) THE averments in plaint are as follows:

(3.) ON the pleadings by the respective sides, the following issues were framed: