LAWS(MAD)-2002-11-48

A RAJKAN Vs. COMMANDANT ORDINANCE DEPOT AVADI

Decided On November 28, 2002
A.RAJKAN Appellant
V/S
COMMANDANT, ORDINANCE DEPOT AVADI Respondents

JUDGEMENT

(1.) AT the written request of the learned counsel for the petitioner, this writ petition is listed for withdrawal. The same request is repeated. Hence the W.P. is dismissed. W.M.P. No.59469 of 2002 is also dismissed.