(1.) IN pursuance of the directions of this court, the INcome-tax Appellate Tribunal has stated a case and referred the following common question of law for our consideration :
(2.) THE assessment years involved are 1985-86 and 1986-87.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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