(1.) RULE returnable forthwith. Mr. T.C.A. Ramanujam, learned senior standing counsel takes notice for the Department.
(2.) THIS appeal is preferred against the order of the Income-tax Appellate Tribunal for the assessment years 1988-89, 1989-90 and 1990-91.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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