LAWS(MAD)-2002-12-181

COMMISSIONER OF INCOME TAX Vs. VINERS INDUSTRIES

Decided On December 03, 2002
COMMISSIONER OF INCOME TAX Appellant
V/S
VINERS INDUSTRIES Respondents

JUDGEMENT

(1.) IN pursuance of the directions of this Court, the Tribunal has stated a case and referred the following question of law :

(2.) THE assessment years involved are 1985-86 to 1989-90.