SUNIL ANAND & CO. P. LTD. REPRESENTED BY ITS MANAGING DIRECTOR, ARJUNLAL SUNDARDAS AND SUNDARDAS ARJUNLAL BY MANAGING PARTNER ARJUNLAL SUNDARDAS Vs. CLEETUS VINCENT,
Decided On July 15, 2002
Sunil Anand And Co. P. Ltd. represented by its Managing Director, Arjunlal Sundardas and Sundardas Arjunlal by Managing Partner Arjunlal Sundardas Appellant
V/S
Cleetus Vincent, Respondents
JUDGEMENT
(1.) C.S.No.443 of 2000
(2.) C.S.No.444 of 2000:
(3.) The plaint averments in both the suits are common, except the sale consideration and the property in question The averments are as follows: