LAWS(MAD)-2002-4-231

PALANISAMI Vs. COLLECTOR, DINDIGUL ANNA DISTRICT, DINDIGUL AND SPECIAL TAHSILDAR ADW, NILAKOTTAI, DINDIGUL ANNA DISTRICT

Decided On April 18, 2002

PALANISAMI Appellant

V/S

Collector, Dindigul Anna District, Dindigul And Special Tahsildar Adw, Nilakottai, Dindigul Anna District Respondents

JUDGEMENT

(1.) The learned counsel for the petitioner has made an endorsement that he is withdrawing the writ petition.

(2.) The writ petition is dismissed as withdrawn. No costs. Connected W.M.P.No. 13643 of 1996 is also dismissed.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.