LAWS(MAD)-2002-10-214

PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF ARULMIGU, ALLTHARAI AMMAN THIRUKOVIL COMMITTEE REPRESENTED BY P KARUNAKARAN Vs. DISTRICT COLLECTOR AND ASSISTANT COMMISSIONER, PROHIBITION AND EXCISE DEPARTMENT

Decided On October 28, 2002
Premployees State Insurance Corporationdent Of Arulmigu, Alltharai Amman Thirukovil Committee Represented By P Karunakaran Appellant
V/S
District Collector And Assistant Commissioner, Prohibition And Excise Department Respondents

JUDGEMENT

(1.) The petitioner prays for a mandamus to direct the respondents not to open any new IMFL shop at Thenneerapanttal vilai, Kattathurai Junction.

(2.) Heard both sides.

(3.) The learned Government Advocate states that the petitioners have forwarded their representation only during the last month.