(1.) IN pursuance of the directions of this Court, the Tribunal has stated the case and referred the following questions of law :
(2.) THE assessment year involved is 1984-85.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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