(1.) THIS judgment shall dispose of all these tax cases, as the questions are common and can be conveniently disposed of.
(2.) THE questions which are referred to us at the instance of the assessee are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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