LAWS(MAD)-2002-12-178

COMMISSIONER OF INCOME TAX Vs. S SENNIMALAI

Decided On December 02, 2002
COMMISSIONER OF INCOME TAX Appellant
V/S
S. SENNIMALAI Respondents

JUDGEMENT

(1.) THE Tribunal has stated the case and referred the following question of law :

(2.) THE assessment year involved is 1982-83.