LAWS(MAD)-2002-10-13

COMMISSIONER OF INCOME TAX Vs. KUMAR PUBLICATIONS TRUST

Decided On October 09, 2002

COMMISSIONER OF INCOME-TAX Appellant

V/S

KUMAR PUBLICATIONS TRUST Respondents

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. MARSONS BENEFICIARY TRUST [REFERRED TO]

JUDGEMENT

(1.) THE question referred to us at the instance of the Revenue is :

(2.) THE assessment year is 1985-86.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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