MUDALIAMBAL TRUST Vs. ANNA UNIVERSITY

JUDGEMENT

(1.) W.P. No.29077 of 2002 is filed by Sri Mudaliambal Trust praying for the issue of a writ of certiorarified mandamus calling for the records of the first respondent relating to the order bearing reference ANNA/CEP/FA/15 dated 30.7.2002, quash the same and consequently direct the first respondent to grant affiliation to MNSK College of Engineering at Dakshanapuram, Alangudi Taluk for the academic year 2002-2003.

(2.) W.P. No.29078 of 2002 is filed by Annai Ammani Ammal Education and Charitable Trust praying for the issue of a writ of certiorarified mandamus to call for the records of the first respondent, the Anna University relating to order bearing reference ANNA/CEB/FA/10 dated 30.7.2002, quash the same and consequently direct the first respondent to grant affiliation to ARJ College of Engineering at Thirumakottai from the academic year 2002-2003.

(3.) W.P. No.29530 of 2002 is filed by R.V.Educational Trust praying for the issue of a writ of certiorarified mandamus calling for the records of the first respondent relating to the order bearing reference ANNA/CEP/FA 9 dated 30.7.2002, quash the same and consequently direct the first respondent to grant affiliation to Udaya School of Engineering, Udaya Nagar, Vellamadi Junction, Kanyakumari District for the academic year 2002-2003.