SENIOR REGIONAL MANAGER Vs. PRESIDING OFFICER

JUDGEMENT

(1.) THE decision of the Presiding Officer of the Labour Court directing reinstatement of respondent No.2 is under challenge in the present writ petition at the instance of the Management of Tamil Nadu Civil Supplies Corporation.

(2.) SHORN of details, the facts in brief are as follows : -

(3.) WHILE considering issue No.1, the Labour Court found that