LAWS(MAD)-2002-9-171

COMMISSIONER OF INCOME TAX Vs. JAPAN LINES LIMITED

Decided On September 18, 2002
COMMISSIONER OF INCOME-TAX Appellant
V/S
JAPAN LINES LTD. (NAVIX LINES LTD.) Respondents

JUDGEMENT

(1.) THE question referred to us, at the instance of the Revenue, for our consideration, is as follows :

(2.) THE assessment years are 1983-84, 1984-85 and 1987-88.