LAWS(MAD)-2002-1-99

TAMIL NADU ELECTRICITY WORKERS FEDERATION, MADURAI BRANCH, REP. BY ITS SECRETARY, SELLUR, MADRAI Vs. TAMIL ELECTRICITY BOARD REP. BY ITS SECRETARY, CHENNAI,

Decided On January 28, 2002
Tamil Nadu Electricity Workers Federation, Madurai Branch, Rep. By Its Secretary, Sellur, Madrai Appellant
V/S
Tamil Electricity Board Rep. By Its Secretary, Chennai, Respondents

JUDGEMENT

(1.) IN view of the endorsement made by the petitioner's counsel, this writ petition is dismissed as withdrawn. No costs. Consequently, connected WMPs are closed.

(2.) THE Chief Engineer (Personnel) TNEB.No.800, Anna salai Chennai 2.