(1.) PURSUANT to the order of this Court dt. 13th March, 1998 in T.C.P. Nos. 441 to 444 of 1997, the Tribunal set out the case and referred the following questions of law for our consideration :-
(2.) THE assessment years involved are 1987-88 to 1990-91.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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