(1.) THE civil revision petitioner herein, namely, Jayakanthi rathinasabapathy, was the first defendant.
(2.) RESPONDENTS 1 and 2, namely, G. S. D. Prasad and Dayalan were respectively the plaintiff and the 2nd defendant.
(3.) THE second defendant did not file any written statement at all.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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