LAWS(MAD)-1981-11-55

COMMISSIONER OF INCOME TAX Vs. UMEDUMAL BHANDARI

Decided On November 30, 1981
COMMISSIONER OF INCOME TAX Appellant
V/S
UMEDUMAL BHANDARI Respondents

JUDGEMENT

(1.) THIS is a reference by the Tribunal by way of a case stated on the following question of law :