(1.) THE accusation has been summarised as follows for which the answer given by the petitioner is this:
(2.) THE revision cases are allowed and the petitioners are acquitted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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