(1.) THE question for determination here is :
(2.) I find that in 'Mallayya v. Jagannadhamma', 1941-2 Mad L Jour 567, Lakshmana Rao J. took the same view:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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