(1.) The 2nd and 5th defendants have filed the above applications in the suit C.S.No,290 of 2003.
(2.) A.No.2178 of 2020 is filed seeking permission for the 2nd defendant to mark the petition mentioned documents. The petition mentioned documents were; (a) Partnership Deed dtd. 15/2/1979, (b) Income Tax Returns for the years 1978 - 1979, 1979 - 1980, 2018 - 2019 and 2019 - 2020.
(3.) A.No.2507 of 2020 is filed seeking permission to file an additional written statement.