(1.) The petitioner claims to be a religious body and Mr.K.K.Ramesh, as its Managing Trustee, appears to be religious enough.
(2.) However, the prayer in the petition, filed in public interest, is for an appropriate writ to be issued by this court to quash an order dated May 27, 2021.
(3.) The order dated May 27, 2021 is a press release issued by the State government, through the instrumentality of the Secretary in the Hindu Religious and Charitable Endowments Department, announcing Covid relief in the form of food packets from the Annadanam scheme and the funds.