VASANTHIRI Vs. GOVINDAN

JUDGEMENT

(1.) The appellants are the defendants in O.S.No.34 of 1998 on the file of the District Munsif, Tiruvallur, and respondents in A.S. No.45 of 2006, on the file of the Subordinate Court, Tiruvallur,

(2.) The respondents in the present appeal/plaintiffs filed a suit for the following reliefs.

(3.) For the sake of convenience, the parties are referred to as per their ranking in the trial court and at appropriate places, their ranking in the present appeal would also be indicated.