K.MOHAMED ABDULLAH Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) Learned counsel for the petitioner wold submit that he does not pursue the writ petition, as pending writ petition, the petitioner has been promoted to the post of Deputy Block Development Officer on 22/2/2021. Copy of the proceedings promoting him in Na.Ka.No.P5/15705/2020, dtd. 22/2/2017 are placed on record by Mr.A.K.Manikkam, learned Special Government Pleader.

(2.) Recording the aforesaid, this Writ Petition is disposed. No costs. Consequently, connected Miscellaneous Petition is closed.