(1.) The unsuccessful plaintiff is the appellant herein.
(2.) The brief facts leading to filing of Second Appeal:-
(3.) The above Second Appeal was admitted on 21/11/2012 on the following Substantial Questions of Law:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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