VASANTHA MILLS LIMITED, CHERAN TOWERS Vs. NANDAKUMAR ATHAPPAN

Referred Judgements :-

PURNIMA MANTHENA VS. RENUGA DATLA [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
VASUDEV DHANJIBHAI MODI VS. RAJABHAI ABDUL REHMAN [REFERRED TO]
NEEDLE INDUSTRIES INDIA LIMITED VS. NEEDLE INDUSTRIES NEWEY INDIA HOLDING LIMITED [REFERRED TO]
DEPUTY COMMERCIAL TAX OFFICER VS. CORROMANDAL PHARMACEUTICALS [REFERRED TO]
DWARAKA DAS VS. STATE OF MADHYA PRADESH [REFERRED TO]
K RAJAMOULI VS. A V K N SWAMY [REFERRED TO]
M S MADHUSOODHANAN VS. KERALA KAUMUDI PRIVATE LIMITED [REFERRED TO]
RAFIQUE BIBI VS. SAYED WALIUDDIN [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]
DALE and CARRINGTON INVT PRIVATE LIMITED VS. P K PRATHAPAN [REFERRED TO]
SANGRAMSINH P GAEKWAD VS. SHANTADEVI P GEAKWAD [REFERRED TO]
MANISH MOHAN SHARMA VS. RAM BAHADUR THAKUR LTD [REFERRED TO]
KAMAL KUMAR DUTTA VS. RUBY GENERAL HOSPITAL LTD [REFERRED TO]
NARPAT SINGH VS. RAJASTHAN FINANCIAL CORPORATION [REFERRED TO]
V S KRISHNAN VS. WESTFORT HI TECH HOSPITAL LTD [REFERRED TO]
M S D C RADHARAMANAN VS. M S D CHANDRASEKARA RAJA [REFERRED TO]
APOLLO FINANCE LIMITED VS. GSL INDIA LIMITED [REFERRED TO]
PUJYA SINDHI PANCHAYAT VS. C L MISHRA [REFERRED TO]
PURNIMA MANTHENA AND ORS. VS. RENUKA DATLA AND ORS. [REFERRED TO]
M/S. KALEDONIA JUTE AND FIBRES PRIVATE LIMITED VS. M/S. AXIS NIRMAN AND INDUSTRIES LIMITED [REFERRED TO]