REGENT COMPUTRONICS PVT. LTD.

S. Saraladevi Surana Appellant

V/S

G. S. Sundararaj Respondents

Referred Judgements :-

MADEMSETTY SATYANARAYANA VS. G YELLOJI RAO [REFERRED TO]
T L MUDDUKRISHANA VS. LALITHA RAMCHANDRA RAO [REFERRED TO]
R K MOHAMMAD UBAIDULLAH VS. HAJEE C ABDUL WAHAB [REFERRED TO]
SWARNAM RAMCHANDRA VS. ARAVACODE CHAKUNGAL JAYAPALAN [REFERRED TO]
BALASAHEB DAYANDEO NAIK VS. APPASAHEB DATTATRAYA PAWAR [REFERRED TO]
AHMMADSAHB ABDUL MILA VS. BIBIJAN [REFERRED TO]
PANKAJAM PARTHASARATHY VS. KASTURI GUNA SINGH [REFERRED TO]
ZARINA SIDDIQUI VS. A RAMALINGAM ALIAS R AMARNATHAN [REFERRED TO]
M. JOHNSON VS. E. PUSHPAVALLI [REFERRED TO]
VUNDAVALLI RATNA MANIKYAM VS. V.P.P.R.N. PRASADA RAO [REFERRED TO]
V. SURESH KUMAR VS. A. RAMASAMY AND ORS. [REFERRED TO]
A.R.MADANA VS. M/S. RAMNATH PUBLICATION [REFERRED TO]

JUDGEMENT

(1.) The Appeal suit is filed against the Judgment and Decree dated 13.10.2004 made in O.S.No.77 of 2004 on the file of the District Judge, Nilgiris at Uthagamandalam.

(2.) The third defendant is the appellant herein and respondents 4 to 9 are the legal representatives of the deceased first respondent/plaintiff. The second and third respondents are the defendants 1 and 2. The deceased first respondent filed a suit for specific performance.

(3.) For the sake of convenience, the parties are referred to as per their ranking in the trial Court.

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S. SARALADEVI SURANA Vs. G. S. SUNDARARAJ

Referred Judgements :-

JUDGEMENT

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