LAWS(MAD)-2021-7-382

VIRUTHAGIRI DIGITAL NETWORK Vs. SECRETARY

Decided On July 30, 2021
Viruthagiri Digital Network Appellant
V/S
SECRETARY Respondents

JUDGEMENT

(1.) The Secretary The Ministry for Information and Broadcasting Government of India

(2.) , Krishna Menon Marg New Delhi - 110 001 2. The District Collector/Nodal Officer Cable TV Cuddalore Cuddalore District

(3.) The Managing Director Arasu Cable TV Corporation Limited 34/123, 6th Floor Durga Towers, Marsal Salai Chennai - 600 008